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[Cites 0, Cited by 0] [Section 129D] [Entire Act]

State of Madhya Pradesh - Subsection

Section 129D(iii) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(iii)[ xxx] [Omitted by M.P. Act No. 5 of 1999 (5-4-1999).]