Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(xii) in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002 (xii)"Project Affected Persons" means and includes all persons affected due to displacement or acquisition of land owned by them by the establishment of a project;
