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Allahabad High Court

Chanchal Kumar Tiwari, Principal ... vs Narayan Singh on 3 August, 2010

Bench: Ferdino Inacio Rebello, Amreshwar Pratap Sahi

Chief Justice's Court

Case :- SPECIAL APPEAL No. - 1211 of 2010

Petitioner :- Chanchal Kumar Tiwari, Principal Secretary & Others
Respondent :- Narayan Singh
Petitioner Counsel :- Pankaj Rai, A.C.S.C.
Respondent Counsel :- S.K. Vidyarthi

Hon'ble Ferdino Inacio Rebello,Chief Justice
Hon'ble Amreshwar Pratap Sahi,J.

Dismissed.

For orders, see order of date passed in Special Appeal No. 1205 of 2010, which has been decided along with this special appeal.

(A.P. Sahi, J.) (F.I. Rebello, C.J.) Order Date :- 3.8.2010 AHA