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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Uttar Pradesh - Subsection

Section 101(1)(ii) in The U.P. Minor Minerals (Concession) Rules, 1963

(ii)for areas beyond 10 hectares at the rate of Rs. 500.00 per hectare subject to the minimum of Rs. 15,000.00