Madhya Pradesh High Court
Smt. Sudha Tiwari vs The State Of Madhya Pradesh on 2 March, 2021
Author: Jagdish Prasad Gupta
Bench: Jagdish Prasad Gupta
1 MCRC-8672-2021 The High Court Of Madhya Pradesh MCRC-8672-2021 (SMT. SUDHA TIWARI Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 02-03-2021 Parties through their counsel. As prayed by learned counsel for the applicant, list after two weeks.
(J. P. GUPTA) JUDGE Digitally signed tarun by TARUN KUMAR SALUNKE Date: 2021.03.02 15:58:13 +05'30'