Madhya Pradesh High Court
The State Of Madhya Pradesh vs Ali Hussain on 2 August, 2017
MCRC-8284-2017 (THE STA TE 0F MADHYA PRADESH Vs ALI HUSSAIN) 02-08-20
17 Shri Ramakant Sharma, learned counsel for the petitoner.
Learned counsel for the petitioner prays for four weeks time to cure the defects as pointed out by the office.
Time is granted.
List after four weeks. (VIRENDER SINGH) JUDGE