Bombay High Court
Sir William Wanless Chest Hospital ... vs James Emmanuel Williams, Wanless Chest ... on 17 September, 2018
Author: Sadhana S. Jadhav
Bench: Sadhana S. Jadhav
19- WP 9409 of 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION No. 9409 OF 2018
Sir William Wanless Chest Hospital ....Petitioner
Vs.
James Emmanuel Williams ....Respondent
******
Mr. Kuldeep U. Nikam for Petitioner
None for Respondent
******
CORAM : SMT. SADHANA S. JADHAV, J.
DATE: SEPTEMBER 17, 2018 P.C.
1. None appears for the Respondent.
2. The clause (b) of the operative part of the order dated 1.3.2018 passed by the Labour Court, Sangli to deposit compensation of Rs.2,00,000/- within two months from the date of publication of the award is stayed till the next date. Stand over to 16.10.2018.
[SMT. SADHANA S. JADHAV, J.]
Digitally signed by
Vaishali Vaishali Anil Tikam
Anil Tikam Date: 2018.09.19
18:56:23 +0530
V.A. Tikam 1/1