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Bombay High Court

Sir William Wanless Chest Hospital ... vs James Emmanuel Williams, Wanless Chest ... on 17 September, 2018

Author: Sadhana S. Jadhav

Bench: Sadhana S. Jadhav

                                                     19- WP 9409 of 2018

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                      WRIT PETITION No. 9409 OF 2018

Sir William Wanless Chest Hospital                       ....Petitioner
     Vs.
James Emmanuel Williams                                  ....Respondent

******
Mr. Kuldeep U. Nikam for Petitioner
None for Respondent
******
                              CORAM : SMT. SADHANA S. JADHAV, J.

DATE: SEPTEMBER 17, 2018 P.C.

1. None appears for the Respondent.

2. The clause (b) of the operative part of the order dated 1.3.2018 passed by the Labour Court, Sangli to deposit compensation of Rs.2,00,000/- within two months from the date of publication of the award is stayed till the next date. Stand over to 16.10.2018.




                                      [SMT. SADHANA S. JADHAV, J.]


                Digitally signed by
Vaishali        Vaishali Anil Tikam

Anil Tikam      Date: 2018.09.19
                18:56:23 +0530


V.A. Tikam                                  1/1