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[Cites 0, Cited by 2] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007

(1)The proceedings under section 5 may be taken against any children or relative in any District—
(a)where he resides or last resided; or
(b)where children or relative resides.