Section 5(ffc) in The Banking Regulation Act, 1949
(ffc)[ "Reconstruction Bank" means the Industrial Reconstruction Bank of India established under section 3 of the Industrial Reconstruction Bank of India Act, 1984 (62 of 1984);] [Inserted by Act 62 of 1984, Section 71 and Sch. III (w.e.f. 20.3.1985).]
