Delhi High Court - Orders
Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 7 December, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 428/2023
APL APOLLO TUBES LIMITED ..... Plaintiff
Through: None.
versus
SUPREME COLOUR ROOFING AND DECKING
PRIVATE LIMITED ..... Defendant
Through: Mr. Yashasvi Gupta, Adv.
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 07.12.2023 The pleadings are complete.
The parties shall now file the physical copies of their respective documents, if not already filed and the joint schedule of documents.
List the matter for admission-denial and marking of exhibits on 14.02.2024.
IA No. 23481/2023 (by plaintiff u/s 151 CPC for condonation of delay in filing rejoinder in IA 11420/2023) The application is allowed, as the defendant has no objection.
The delay in filing rejoinder to IA no. 11420/2023 is condoned.
IA No.11420/2023 (by plaintiff u/o 39 Rule1 & 2 r/w 151 CPC) The pleadings stands complete.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) DECEMBER 7, 2023/ss Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/12/2023 at 03:01:04