Madhya Pradesh High Court
Gyan Mandir Shiksha Avam Samaj Seva ... vs National Council For Teacher Education ... on 7 November, 2016
WP.6398.2016
07/11/2016
Shri Dharmendra Dwivedi, Advocate for the petitioner.
Shri Rudra Pratap Singh, Advocate for the respondent NCT
Learned counsel for NCT prays for and is granted a week's time to file reply.
The petitioner is also directed to satisfy the court as to whether the cause raised herein is premature or not since the show cause notice issued by Western Regional Committee is under challenge and reply to the said notice has already been submitted by the petitioner.
List the case immediately after one week.
(Sheel Nagu) (Rajeev Kumar Dubey)
JUDGE JUDGE
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