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Madhya Pradesh High Court

Gyan Mandir Shiksha Avam Samaj Seva ... vs National Council For Teacher Education ... on 7 November, 2016

                                                                   WP.6398.2016

     07/11/2016
            Shri Dharmendra Dwivedi, Advocate for the petitioner.
            Shri Rudra Pratap Singh, Advocate for the respondent NCT

Learned counsel for NCT prays for and is granted a week's time to file reply.

The petitioner is also directed to satisfy the court as to whether the cause raised herein is premature or not since the show cause notice issued by Western Regional Committee is under challenge and reply to the said notice has already been submitted by the petitioner.

List the case immediately after one week.

            (Sheel Nagu)                              (Rajeev Kumar Dubey)
              JUDGE                                        JUDGE
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