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Calcutta High Court

Vikram India Ltd vs Kilburn Engineering Ltd. And Ors on 5 December, 2022

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

O-111

                       IN THE HIGH COURT AT CALCUTTA
                                ORIGINAL SIDE

                                 IPDPTA/2/2022

                             VIKRAM INDIA LTD.
                                    VS
                     KILBURN ENGINEERING LTD. AND ORS

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th December, 2022.

The Court:- None appears on behalf of the parties nor is any accommodation prayed for on their behalf.

This matter has been received upon transfer from the IPAB pursuant to the enactment of the Tribunals Reform Act, 2021.

The Department is directed to correct its records and for convenience suitably reflect the original IPAB Filing Number in its records.

The Commercial Appellate Division of this Court is also directed to issue notices on both the parties prior to the returnable date and file a Report.

Let this matter appear in the monthly list of January, 2023.

(RAVI KRISHAN KAPUR, J.) TO