Calcutta High Court
Vikram India Ltd vs Kilburn Engineering Ltd. And Ors on 5 December, 2022
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
O-111
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
IPDPTA/2/2022
VIKRAM INDIA LTD.
VS
KILBURN ENGINEERING LTD. AND ORS
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 5th December, 2022.
The Court:- None appears on behalf of the parties nor is any accommodation prayed for on their behalf.
This matter has been received upon transfer from the IPAB pursuant to the enactment of the Tribunals Reform Act, 2021.
The Department is directed to correct its records and for convenience suitably reflect the original IPAB Filing Number in its records.
The Commercial Appellate Division of this Court is also directed to issue notices on both the parties prior to the returnable date and file a Report.
Let this matter appear in the monthly list of January, 2023.
(RAVI KRISHAN KAPUR, J.) TO