Madhya Pradesh High Court
Kalu @ Klu Prajapati vs The Additional Commissioner on 21 February, 2025
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Dated 21.02.2025 Advocates and Government Advocate are abstaining from Court work today, therefore, the cases are adjourned as under:-
Serial Numbers Next date of listing 1 to 10, 12 to 19, 21, 23 to 30, 32 to 48, 50 to Next week.
54, 56 to 58, 61 to 76, 78 and 79 Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(MANINDER S. BHATTI) JUDGE sp IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR BEFORE Dated 22.03.2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:-
Serial Numbers Next date of listing 86 to 97 After Three weeks.
105 After Four weeks.
Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(MANINDER S. BHATTI) JUDGE