Section 99 in The Food Safety And Standards Act, 2006
99. Milk and Milk Products Order, 1992 shall be deemed to be regulations made under this Act.-
(1)On and from the date of commencement of this Act, the Milk and Milk Products Order, 1992 issued under the Essential Commodities Act, 1955 (10 of 1955) shall be deemed to be the Milk and Milk Products Regulations, 1992 issued by the Food Authority under this Act.(2)The Food Authority may, with the previous approval of the Central Government and after previous publication, by notification, amend the regulations specified in sub-section (1) to carry out the purposes of this Act.
