Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 9 in Rajasthan Stamps Disposal Rules, 1962 9. The necessary entries on account of stamps sent to the Controller of Stamps, Nasik Road, or to the Superintendent of Stamps shall be made in the plus and minus memos by the Treasury Officer.
