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State of Madhya Pradesh - Section

Section 31 in The M.P. State University Service Rules, 1983

31. Power to grant exemption.

- Notwithstanding anything contained in these rules, where the [State Government] [Substituted by Notification No. 808-99-C-3-XXXVIII, dated 23-3-1999.] is satisfied that the operation of any of the provisions of these rules causes under hardship in any particular case, he may by order dispense with or relax the requirements of that provision to such extent and subject to such conditions as he may consider necessary for dealing with the case in a just and equitable manner.