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[Cites 0, Cited by 4] [Section 27] [Entire Act]

Bombay Presidency - Subsection

Section 27(4) in The Bombay University Act, 1974

(4)The Faculty shall consist of -
(i)the members of the Senate and the Academic Council who are not already members of any Faculties and are assigned to the respective Faculties by the Academic Council, as prescribed by the Statutes;
(ii)the Chairman and four members of each of the Boards of Studies for the subjects comprised in the Faculty, elected as prescribed by the Statutes, and
(iii)two students from each Faculty who have shown academic merit in the preceding Degree Examination in the Faculty and are engaged in full-time studies in the University, to be appointed as prescribed by the Statutes.