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Delhi High Court - Orders

Dhani Aggarwal vs Mahesh Yadav & Ors on 21 October, 2021

Author: Asha Menon

Bench: Asha Menon

                          $~7

                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +      FAO IPD 23/2021

                                 DHANI AGGARWAL                            ..... APPELLANT
                                             Through:            Mr.Ajay Amitabh Suman,
                                                                 Advocate

                                                    versus

                                 MAHESH YADAV & ORS                          .....RESPONDENTS
                                             Through:            Mr.Dayan Krishnan, Senior
                                                                 Advocate with Mr. Lalit Gupta and
                                                                 Mr. Siddharth Arora, Advocates
                                                                 for respondents No.1 & 2
                                 CORAM:
                                 HON'BLE MS. JUSTICE ASHA MENON

                                                 ORDER
                          %                      21.10.2021

                          (HYBRID HEARING)


Caveat No.1092/2019 (filed by caveators/respondents) Since Mr. Lalit Gupta, Advocate has entered appearance on behalf of caveators/respondents, the caveat stands discharged.

CM APPLN.47680/2019 (Exemption)

1. Allowed subject to all just exceptions.

2. The application stands disposed of.

Signature Not Verified Signed By:MANJEET KAUR FAO IPD 23/2021 Page 1 of 2 Signing Date:21.10.2021 22:48:50

FAO-IPD 23/2021, CM APPLNS.47678/2019 (for stay), 47679/2019 (by the appellant for summoning of complete recording)

1. The matter has been listed today as FAO 430/2019 has been renumbered as FAO-IPD 23/2021.

2. Issue notice.

3. Mr.Lalit Gupta, Advocate accepts notice on behalf of the respondents No.1 & 2.

4. Notice be issued to the respondent No.3 by all permissible modes, returnable for the next date.

5. Complete digital version of Trial Court Records be attached to the E-file of this Court.

6. List on 21st February, 2022.

7. The order be uploaded on the website forthwith.

ASHA MENON, J OCTOBER 21, 2021 s Signature Not Verified Signed By:MANJEET KAUR FAO IPD 23/2021 Page 2 of 2 Signing Date:21.10.2021 22:48:50