Delhi High Court - Orders
Dhani Aggarwal vs Mahesh Yadav & Ors on 21 October, 2021
Author: Asha Menon
Bench: Asha Menon
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO IPD 23/2021
DHANI AGGARWAL ..... APPELLANT
Through: Mr.Ajay Amitabh Suman,
Advocate
versus
MAHESH YADAV & ORS .....RESPONDENTS
Through: Mr.Dayan Krishnan, Senior
Advocate with Mr. Lalit Gupta and
Mr. Siddharth Arora, Advocates
for respondents No.1 & 2
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 21.10.2021
(HYBRID HEARING)
Caveat No.1092/2019 (filed by caveators/respondents) Since Mr. Lalit Gupta, Advocate has entered appearance on behalf of caveators/respondents, the caveat stands discharged.
CM APPLN.47680/2019 (Exemption)
1. Allowed subject to all just exceptions.
2. The application stands disposed of.
Signature Not Verified Signed By:MANJEET KAUR FAO IPD 23/2021 Page 1 of 2 Signing Date:21.10.2021 22:48:50FAO-IPD 23/2021, CM APPLNS.47678/2019 (for stay), 47679/2019 (by the appellant for summoning of complete recording)
1. The matter has been listed today as FAO 430/2019 has been renumbered as FAO-IPD 23/2021.
2. Issue notice.
3. Mr.Lalit Gupta, Advocate accepts notice on behalf of the respondents No.1 & 2.
4. Notice be issued to the respondent No.3 by all permissible modes, returnable for the next date.
5. Complete digital version of Trial Court Records be attached to the E-file of this Court.
6. List on 21st February, 2022.
7. The order be uploaded on the website forthwith.
ASHA MENON, J OCTOBER 21, 2021 s Signature Not Verified Signed By:MANJEET KAUR FAO IPD 23/2021 Page 2 of 2 Signing Date:21.10.2021 22:48:50