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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(e) in Jammu and Kashmir State Board of School Education Act, 1975

(e)An Academic Committee:- The Academic Committee shall
(i)consider all academic questions relating to examinations conducted by the Board, including the conditions to be fulfilled and the tests to be passed by the candidates and report thereon to the Board;
(ii)recommend to the Board syllabi and courses of study for the examinations held by the Board except such text books as may be got edited by the Board itself, after considering the recommendations of the committee of courses;
(iii)constitute sub-committees for preparation of syllabi in various courses;
(iv)advise the Board on general matters relating to technical and vocational education;
(v)make arrangements for editing, printing and publication of such books as may be decided by the Board;
(vi)make suggestions and recommendations to the Board for the dissemination and promotion of women's education in the State;
(vii)constitute such other sub-committee and delegate such powers to it as it may consider necessary.