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State of Madhya Pradesh - Section

Section 51 in The M.P. Public Health Act, 1949

51. Notified infectious diseases.

- Notified infectious disease means,-acute poliomyelitis,anthrax, cerebro-spinal meningitis,chicken-pox,cholera,diphtheria,dysentery (amoebic and bacillary),enteric group of fevers, viz., typhoid, paratyphoid, A, B, C, fevers,encephalities lethargica,epidemic pneumonia,influenza,leprosy,measles,mumps,plague,puerperal fever,relapsing fever,scarlet fever,small-pox,tuberculosis of lungs,typhus,whooping cough,or any other disease which the Government may from time to time by notification declare to be notified disease for the purposes of this Act, either generally throughout the State or in such part thereof as may be specified in the notification.