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[Cites 0, Cited by 0] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(5) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(5)The Secretary, Agricultural Marketing Department (Development Commissioner) of Government of Delhi may depute any officer to inspect the accounts and stores of the Board at any time if he deems fit. The Secretary/Accounts Officer of the Board shall produce all books of accounts etc. to such officer for inspection.