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[Cites 0, Cited by 7] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Official Secrets Act, 1923

(1)No person in the vicinity of any prohibited place shall obstruct, knowingly mislead or otherwise interfere with or impede, any police officer, or any member ofthe Armed Forces of the Union engaged on guard, sentry, patrol or other similar duty in relation to the prohibited place.