Bombay High Court
Akash Ghanshyam Parwani Proprietor Of ... vs Mohammad Yusuf Abdul Gaffar Proprietor ... on 24 July, 2024
Author: M. W. Chandwani
Bench: M. W. Chandwani
37.ao.68.23 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
Appeal Against Order No.68 of 2023
Akash Ghanshyam Parwani
vs.
Mohammad Yusuf Abdul Gaffar
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
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Mr. C.A. Babrekar, Advocate for the Appellant.
CORAM : M.W. CHANDWANI, J.
DATE : 24th JULY, 2024.
Though the respondent is duly served, nobody appears on his behalf.
02] To give one more chance to the respondent to appear in the matter, stand over to next week.
JUDGE *sandesh Signed by: Mr. Sandesh Waghmare Designation: PS To Honourable Judge Date: 24/07/2024 19:31:09