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[Cites 0, Cited by 1] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(a) in Uttaranchal School Education Act, 2006

(a)To prescribe curriculum, syllabus, evaluation process, text-book, other, books and instructional material, if any, at Intermediate, High School, Junior High School, Primary School level, Teacher Education and training of, officers and employees in such branches of education as it thinks fit;