Section 59(3)(e) in The Haryana Children Act, 1974

[Cites 0, Cited by 0] [Section 59(3)] [Section 59] [Entire Act]

State of Haryana - Subsection

Section 59(3)(e) in The Haryana Children Act, 1974

(e)where a neglected or delinquent child placed under the care of any person on certain conditions, to see whether such conditions are being complied with; and

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State of Haryana - Subsection

Section 59(3)(e) in The Haryana Children Act, 1974