Section 22(2)(g) in Tamil Nadu Exhibition of Films on Television Screen through Video Cassette Recorders and Cable Television Network (Regulation) Act, 1984

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

(g)the action to be taken in cases of contravention of the terms, conditions and restrictions subject to which such approval was accorded;

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