Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4B] [Entire Act] Bombay Presidency - Subsection Section 4B(b) in Bombay Khadi and Village Industries Act, 1960 (b)in the opinion of the State Government has failed or is unable to carryout his duties as such member: or
