Madhya Pradesh High Court
The State Of Madhya Pradesh vs Firoz Khan on 27 April, 2016
MCRC-8200-2015 (THE STA TE 0F MADHYA PRADESH Vs FIROZ KHAN) 27-04-2016
Shri S.P. Chadhar, Panel Lawyer for the applicant/State. As prayed by learned Panel Lawyer, time is granted to argue the matter. List the case under the same head after ensuing summer vacation.
(SUBHASH KAKADE) JUDGE