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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Firoz Khan on 27 April, 2016

MCRC-8200-2015
(THE STA TE 0F MADHYA PRADESH Vs FIROZ KHAN)
27-04-2016

Shri S.P. Chadhar, Panel Lawyer for the applicant/State. As prayed by learned Panel Lawyer, time is granted to argue the matter. List the case under the same head after ensuing summer vacation.

(SUBHASH KAKADE) JUDGE