Karnataka High Court
Pratap Singh S/O Narasoji Rao Shinde vs Uday Singh S/O Narasoji Rao Shinde on 7 December, 2010
IN THE HIGH COURT OF KARNATAKA - - CIRCUIT BENCH AT DHARWAR. DATED THIS THE 7 DAY OF DECEMBER 2010 | BEFORE | THE HON'BLE MR.JUSTICE A. s. PACHHAPURE | . | M.F.A.NO.4399 9/2006(BPT) . BETWEEN: Pratap Singh . S/o, Narasoji Rao Shinde. Since deceased ay Leg gal Heirs m i. Nandinidevi ! Pratap Singh Shinde Aged about 64 years. : Household work W/o. late Pratap Singh Residerit of Thoragal village Ramdurga Taluk, Belgaum Dist. 2. Sanjay Simha Aged about 38 years S/o. Pratap Singh Shinde -.. Agriculturist, R/o. Thoragal village ~.. Rarndurea Taluk, Belgaum Dist. S. Amrutha' "Agéd about 33 years Djo-Pratap Singh Shinde ; Household, R/o. Thoragal village ~ "Pamdurea Taluk, Belgaum Dist. _ APPELLANTS bd AND: Uday Singh Aged about 72 years co S/o. Narasoji Rac Shinde R/o. Godchi village Ramdurga Taluk, Beleaum [Mst. es, : os a, RESPONDENT
MPA FILED U/s. 2 fd) OF. UB. BOMBAY PUBLIC TRUST ACT AGAINST. THE, ORDER. DATED 23.2.2006 PASSED IN MISC. APPLICATI CN NO.61/2003 ON THE FILE) OF THE: If ADDL. DIST. JU DGE, BELGAUM DISMISSING . THE. MISC. APPLICATION FILED AGAINST THE JUDGME 7 AND ORDER DATED 10.4.2003 PASSED IN REV.PET.NO: 15/2000. ON THE. FILE OF THE CHARITY COMMISSIONER; BELGAUM. ° THIS APPE: AL CO! MING ON FOR ORDERS THIS DAY, THE COt JRT DELI VERE D PHE POLLOWING:
"JUDGMENT og tye learned Céinsel for the appellant is absent. No : steps have beer taken to bring the Legal Representatives of deceased -respond ent.
The appeal is dismissed as abated.