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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(2) in THE ANDHRA PRADESH COMMISSIONERATE OF HIGHER EDUCATION ACT, 1986

(2)A person associated with it by the Commissioherate under sub- section (1) for any purpose shall have a right to speak in or otherwise to take Part in - the proceedings of any meeting of the Commissionerate but shall not by virtue of this section be entitled to vote at any such meeting.