Calcutta High Court (Appellete Side)
Alauddin vs The State Of West Bengal & Ors on 17 November, 2017
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
1 17.11.2017
W.P. 31697(W) of 2014 ss Alauddin Vs. The State of West Bengal & ors. None appears on behalf of either of the parties when the matter is taken up for hearing. No accommodation is prayed for. This matter is appearing in the list since 8th November, 2017.
Let this matter appear on November 24, 2017 as a last chance.
(Shekhar B. Saraf, J.)