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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Goa - Subsection

Section 40(2)(b) in The Goa Information Technology Development Act, 2007

(b)if the document so addressed or a copy thereof so addressed, is given or tendered to some person on the land or building or, where there is no person on the land or building to whom it can be delivered, is affixed on some conspicuous part of the land or building.