Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(a) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017 (a)"academic year" means the year specified by the Government or, as the ease may be, by any Board Or Council to which respective school is affiliated;
