Section 2(1)(iii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(iii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(iii)"Chairman" means the Vice-Chancellor of any University in the State or Commissioner and Director of School Education, nominated by the Chairperson of the State Council for each academic year for conducting and discharging the functions as specified relating to Ed.CET held by the State. He/She shall also be the Chairperson of the CET Committee.

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State of Andhra Pradesh - Subsection

Section 2(1)(iii) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004