Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 1 in Bihar Development of Homeopathic System of Medicine Act, 1953 1. Short title and commencement. (1)These Rules may be called the "Bihar Registration of Homeopaths (Maintenance of Registers) Rules 1995".(2)They shall come into force at once.
