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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(c) in Andhra Pradesh State Employment Guarantee Fund (APSEGF) Rules 2008

(c)Contributions from Statutory bodies credited under the Act of Parliament or of the State Legislature, United Nations and its associate bodies etc., provided that there are no conditions attached to such contributions.