Supreme Court - Daily Orders
Authorised Officer vs M/S Marg Realities Ltd. on 15 February, 2018
ITEM NO.23 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s).
27334-27336/2017
AUTHORISED OFFICER Petitioner(s)
VERSUS
M/S MARG REALITIES LTD. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 15-02-2018 These petitions were called on for hearing today.
For Petitioner(s) Mr. Pawan Kishore Singh,Adv.
Ms. Madhusmita Bora, AOR
For Respondent(s) Mr. K.G. Krishnaraj,Adv.
Ms. S. Shantha Kumari,Adv.
Ms.. Sripradha Krishnan,Adv.
Mr. V. Balaji,Adv.
Mr. Rakesh K. Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks time, as last chance is given to the Ld. Counsel for the sole respondent to file the counter affidavit.
List again on 9.4.2018.
SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.02.15 16:00:13 TLT Reason: