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Supreme Court - Daily Orders

Authorised Officer vs M/S Marg Realities Ltd. on 15 February, 2018

     ITEM NO.23                          REGISTRAR COURT. 2                 SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. SANJAY PARIHAR

     Petition(s) for Special Leave to Appeal (C)                   No(s).
     27334-27336/2017

     AUTHORISED OFFICER                                                  Petitioner(s)

                                                    VERSUS

     M/S MARG REALITIES LTD.                                             Respondent(s)

     (FOR ADMISSION and I.R.)


     Date : 15-02-2018 These petitions were called on for hearing today.



     For Petitioner(s)                 Mr. Pawan Kishore Singh,Adv.
                                       Ms. Madhusmita Bora, AOR

     For Respondent(s)                 Mr. K.G. Krishnaraj,Adv.
                                       Ms. S. Shantha Kumari,Adv.

                                       Ms.. Sripradha Krishnan,Adv.
                                       Mr. V. Balaji,Adv.
                                       Mr. Rakesh K. Sharma, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four weeks time, as last chance is given to the Ld. Counsel for the sole respondent to file the counter affidavit.

List again on 9.4.2018.

SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.02.15 16:00:13 TLT Reason: