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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(3)(d) in Jammu and Kashmir Contract Act, Svt. 1977 (1920 A.D.)

(d)A, supports B's infant son. B promises to pay A's expenses in so doing. This is a contract.