Section 10(1C) in The Yashwantrao Chavan Maharashtra Open University Act, 1989
(1C)The Committee shall recommend a panel of not less than five suitable persons for the consideration, of the Chancellor for being appointed as the Vice-Chancellor. The names so recommended shall be in alphabetical order without any preference being indicated. The report shall be accompanied by a detailed write up on suitability of each person included in the panel.
