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NCT Delhi - Section

Section 74 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

74. Deputy Superintendent to supervise office and keep certain registers—Duties regarding cash and cash Books.

- The Deputy Superintendent shall exercise general supervision over the work of the Office. The delegation of the preparation of returns, entries in registers, or of any of the Deputy Superintendent's duties to any authorised subordinate, in noway relieve the Deputy Superintendent of the responsibilities for ensuring that these are correctly and punctually made, but his most important duties are in the direct control of the prisoners and management of the jail.Note: The Deputy Superintendent should report monthly in the journal on the state of the registers in charge of each of his subordinate.