Delhi High Court - Orders
Anup Singh Negi vs State Of Rajasthan & Anr on 29 April, 2024
$~24 to 29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 112/2019 & CM APPL. 6756/2019
ANUP SINGH NEGI ..... Petitioner
Through: Mr. Kamal Mehta, Adv.
versus
STATE OF RAJASTHAN & ANR. .... Respondents
Through: Dr. Manish Singhvi, Sr. Advocate
along with Mr. D.K. Devesh, Adv. for
State of Rajasthan
25
+ CONT.CAS(C) 113/2019 & CM APPL. 6758/2019
VIRENDER SINGH RAWAT ..... Petitioner
Through: Mr. Kamal Mehta, Adv.
versus
STATE OF RAJASTHAN & ANR. ..... Respondents
Through: Dr. Manish Singhvi, Sr. Advocate
along with Mr. D.K. Devesh, Adv. for
State of Rajasthan
26
+ CONT.CAS(C) 115/2019 & CM APPL. 6803/2019
RAMESH LAL ..... Petitioner
Through: Mr. Kamal Mehta, Adv.
versus
STATE OF RAJASTHAN & ANR. ..... Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/05/2024 at 20:50:43
Through: Dr. Manish Singhvi, Sr. Advocate
along with Mr. D.K. Devesh, Adv. for
State of Rajasthan
27
+ CONT.CAS(C) 117/2019 & CM APPL. 6842/2019
HARISH CHANDRA ..... Petitioner
Through: Mr. Kamal Mehta, Adv.
versus
STATE OF RAJASTHAN & ANR. ..... Respondents
Through: Dr. Manish Singhvi, Sr. Advocate
along with Mr. D.K. Devesh, Adv. for
State of Rajasthan
28
+ CONT.CAS(C) 119/2019 & CM APPL. 6856/2019
KESHAV PATHAK ..... Petitioner
Through: Mr. Kamal Mehta, Adv.
versus
STATE OF RAJASTHAN & ANR. ..... Respondents
Through: Dr. Manish Singhvi, Sr. Advocate
along with Mr. D.K. Devesh, Adv. for
State of Rajasthan
29
+ CONT.CAS(C) 121/2019 & CM APPL. 6902/2019
HARI RAM ..... Petitioner
Through: Mr. Kamal Mehta, Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/05/2024 at 20:50:43
versus
STATE OF RAJESTHAN & ANR. ..... Respondents
Through: Dr. Manish Singhvi, Sr. Advocate
along with Mr. D.K. Devesh, Adv. for
State of Rajasthan
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 29.04.2024
1. List on 25th September, 2024.
MINI PUSHKARNA, J
APRIL 29, 2024
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/05/2024 at 20:50:43