Supreme Court - Daily Orders
Budhi Ram Dead Thr. Lrs vs Nikku Ram on 20 March, 2023
Bench: K.M. Joseph, B.V. Nagarathna
ITEM NO.43 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2515/2023
(Arising out of impugned final judgment and order dated 29-08-2022
in RSA No. 566/2011 passed by the High Court of Himachal Pradesh at
Shimla)
BUDHI RAM DEAD THR. LRS PETITIONER(S)
VERSUS
NIKKU RAM & ORS. RESPONDENT(S)
(FOR ADMISSION and I.R. and IA No.15508/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.15509/2023-EXEMPTION FROM
FILING O.T )
Date : 20-03-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Neeraj Shekhar, AOR
Dr. Sumit Kumar, Adv.
Mr. Keshav Baheti, Adv.
Ms. Mrigna Shekhar, Adv.
Ms. Aarushi Singh, Adv.
Mr. Chandra Pratap, Adv.
For Respondent(s) Mr. Chander Shekhar Ashri, AOR
Mr. Ravi Bakshi, Adv.
Ms. Sayma Feroz, Adv.
Mr. Rohit Kumar Singh, AOR
Mr. Shivam Sharma, Adv.
Mr. Rana Prashant, Adv.
Mr. Anand Krishna, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter after one month.
We record the submission of the learned counsel for the respondents that the respondents will not create any third party Signature Not Verified right over the plaint schedule property till the next date of Digitally signed by Jagdish Kumar Date: 2023.03.23 10:15:13 IST Reason: hearing.
(JAGDISH KUMAR) (RENU KAPOOR)
COURT MASTER (SH) ASSISTANT REGISTRAR