Himachal Pradesh High Court
Bhoop Singh Chauhan vs . Sumitra Devi on 14 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Bhoop Singh Chauhan Vs. Sumitra Devi Cr. MP(M) No. 592/2023 .
14.03.2023 Present: Mr. Sarthak Mehta, Advocate, for the applicant/appellant.
Cr. MP(M) No. 592/2023 Heard. Leave to appeal granted. The application stands disposed of.
r Cr. Appeal No. Be registered.
Issue notice to the respondent returnable within six weeks, on taking steps within a week. List thereafter.
( Sushil Kukreja ) Judge 14th March, 2023 (raman) ::: Downloaded on - 14/03/2023 21:16:39 :::CIS