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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(2)(e) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(e)to make such regulations as may from time to lime, be considered necessary for regulating the affairs and the management of the Institute and to alter, modify and to rescind them;