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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(2) in Punjab Intoxicating Spirituous Preparations Import, Export Transport, Possession and Sale Rules, 1952

(2)The licence shall permit the Excise Officers of the Excise and Taxation Department to enter the premises and examine the stock and accounts thereof.