Section 8(2) in Oil Industry Development Board Employees (Death-cum-Retirement) Gratuity Rules, 1983
(2)Where the amount of retirement or death gratuity as finally calculated contains a fraction of rupee, it shall be rounded off to the next higher rupees.] [Substituted by Notification No. G.S.R. 220(E), dated 10.3.2011 (w.e.f. 26.12.1983).]
