Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Nagar Nigam Gorakhpur Thru Its Nagar ... vs Smt. Sant Raji Devi And Others on 29 August, 2019





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 16325 of 2011
 

 
Petitioner :- Nagar Nigam Gorakhpur Thru Its Nagar Ayukt
 
Respondent :- Smt. Sant Raji Devi And Others
 
Counsel for Petitioner :- Sanjay Kumar Tripathi
 
Counsel for Respondent :- C.S.C.,Gopal Natain,Shyam Narain,Sudhanshu Narain
 

 
Hon'ble J.J. Munir,J.
 

Dismissed with costs.

Interim order dated 17.03.2011 is hereby vacated. For reasons, see judgment and orders of date passed in Writ-C No. 64093 of 2010.

Order Date :- 29.8.2019 BKM/-