Allahabad High Court
Nagar Nigam Gorakhpur Thru Its Nagar ... vs Smt. Sant Raji Devi And Others on 29 August, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 16325 of 2011 Petitioner :- Nagar Nigam Gorakhpur Thru Its Nagar Ayukt Respondent :- Smt. Sant Raji Devi And Others Counsel for Petitioner :- Sanjay Kumar Tripathi Counsel for Respondent :- C.S.C.,Gopal Natain,Shyam Narain,Sudhanshu Narain Hon'ble J.J. Munir,J.
Dismissed with costs.
Interim order dated 17.03.2011 is hereby vacated. For reasons, see judgment and orders of date passed in Writ-C No. 64093 of 2010.
Order Date :- 29.8.2019 BKM/-