Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 4 vs Zydus Wellness Ltd on 24 September, 2018
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.26 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32316/2018
(Arising out of impugned final judgment and order dated 16-04-2018
in TA No. 346/2018 passed by the High Court Of Gujarat At
Ahmedabad)
PRINCIPAL COMMISSIONER OF INCOME TAX 4 Petitioner(s)
VERSUS
ZYDUS WELLNESS LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.127329/2018-CONDONATION OF DELAY
IN FILING )
Date : 24-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. Rupesh Kumar, Adv.
Mr. D.L. Chidananda, Adv.
Mr. Shreyash Bhardwaj, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in filing this Special Leave Petition is condoned. Learned Additional Solicitor General submitted that the issues involved in the present matter are completely covered by the decision of this Court in Commissioner of Income Tax, Kolkata vs. SMIFS Securities Limited, (2012) 13 SCC 488.
Accordingly, Special Leave Petition is dismissed.
Signature Not Verified (R. NATARAJAN) Digitally signed by R NATARAJAN Date: 2018.09.25 (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) 16:36:52 IST Reason: BRANCH OFFICER