Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Uttarakhand - Subsection Section 85(a) in The Uttarakhand Police Act, 2007 (a)who is guilty of violation of any duty or of wilful breach or of neglect of any rule or regulation of lawful order by a competent authority; or
