Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Punjab - Subsection Section 12(2) in The East Punjab Drugs (Control) Act, 1949 (2)[ * * *] [Sub-sections (2), (3), (4) and (5) omitted by Punjab Act 14 of 1950.][3] [Sub-sections (2), (3), (4) and (5) omitted by Punjab Act 14 of 1950.] * * *[4] [Sub-sections (2), (3), (4) and (5) omitted by Punjab Act 14 of 1950.] * * *[5] [Sub-sections (2), (3), (4) and (5) omitted by Punjab Act 14 of 1950.] * * *
